Search
Search
ITAT
High Courts
Supreme Court
AI Research
History
Home
/
MITA MADHUKAR SHETH,MUMBAI vs. DEPUTY COMMISSIONER OF IT, CENTRAL CIRCLE 2(4), MUMBAI, PRATISHTHA BHAVAN
MITA MADHUKAR SHETH,MUMBAI vs. DEPUTY COMMISSIONER OF IT, CENTRAL CIRCLE 2(4), MUMBAI, PRATISHTHA BHAVAN
Bookmark
Report Error
PDF
ITA 3530/MUM/2025
Status: Disposed
ITAT Mumbai
27 February 2026
AY 2014-15
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead