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M/S SETH SUNDERDAS & SONS ,MUMBAI vs DY CIT 23(3), MUMBAI | BharatTax

Home/M/S SETH SUNDERDAS & SONS ,MUMBAI vs. DY CIT 23(3), MUMBAI

M/S SETH SUNDERDAS & SONS ,MUMBAI vs. DY CIT 23(3), MUMBAI

ITA 2578/MUM/2019Status: DisposedITAT Mumbai01 February 2021AY 2008-092 pages

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Income Tax Appellate Tribunal, “G” BENCH, MUMBAI

Before: HON’BLE SHRI MAHAVIR SINGH, VP & HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM

For Respondent: Shri T.S. Khalsa- Ld. DR

आदेश / O R D E R