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Income Tax Appellate Tribunal, DELHI BENCH ‘G’, NEW DELHI
Before: Sh. Kuldip SinghDr. B. R. R. Kumar
ORDER
Per Dr. B. R. R. Kumar, Accountant Member:
The present appeal has been filed by the assessee against the order of ld. CIT (A)-18, New Delhi dated 29.09.2016.
In this case the appeal was filed against the addition made by the Assessing Officer on protective basis under the head ‘income from other sources’. The substantive addition has been made in the case of M/s Lal Sai Estates Pvt. Ltd. in which the assessee is the Director which was a subject matter of appeal in ITA No. 5486/Del/2016. Since, the assessee has given in writing withdrawing the appeal filed, we hereby dismissed the appeal of the assessee as withdrawn.