INCOME TAX OFFICER 17(2)(1), MUMBAI vs M/S. ISHARDAS AGGARWAL & SONS, MUMBAI

Income Tax Appellate Tribunal, “SMC” BENCH, MUMBAI

Before: HON’BLE SHRI SAKTIJIT DEY, JM & HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM

For Appellant: Shri Vimal Punamiya-Ld. AR

For Respondent: Ms. Smita Verma – Ld. Sr. DR

आयकर अपीलीय अिधकरण “एक-सद� मामला” �ायपीठ मुंबई म�। IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, MUMBAI माननीय �ी श��जीत दे, �ाियक सद� एवं माननीय �ी मनोज कुमार अ�वाल ,लेखा सद� के सम�। BEFORE HON’BLE SHRI SAKTIJIT DEY, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM (Hearing Through Video Conferencing Mode) आयकरअपील सं./ (िनधा�रण वष� / Assessment Year: 2009-10) ITO-17(2)(1) M/s. Ishardas Aggarwal & Sons बनाम/ Room No.115, Kautilya Bhavan 390, Latif House, S.T. Road Bandra Kurla Complex Mumbai-400 009. Vs. Mumbai – 400 051. �थायीलेखासं./जीआइआरसं./PAN/GIR No. AABFI-2423-E (अपीलाथ�/Appellant) (��थ� / Respondent) : Assessee by : Shri Vimal Punamiya-Ld. AR Revenue by : Ms. Smita Verma – Ld. Sr. DR सुनवाई की तारीख/ : 25/03/2021 Date of Hearing घोषणा की तारीख / : 05/04/2021 Date of Pronouncement आदेश / O R D E R

INCOME TAX OFFICER 17(2)(1), MUMBAI vs. M/S. ISHARDAS AGGARWAL & SONS, MUMBAI