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Income Tax Appellate Tribunal, “A” BENCH, MUMBAI
Before: HON’BLE SHRI C.N. PRASAD, JM & HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM
आयकर अपीलीय अिधकरण “ ए ” �ायपीठ मुंबई म�। IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, MUMBAI माननीय �ी छ�ला नागे�� �साद, �ाियक सद� एवं माननीय �ी मनोज कुमार अ�वाल ,लेखा सद� के सम�। BEFORE HON’BLE SHRI C.N. PRASAD, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM (Hearing Through Video Conferencing Mode) आयकर अपील सं./ (िनधा�रण वष� / Assessment Year: 2016-17) DCIT-Circle 6(2) Shri Ashwin Lalji Gogari 1903, 19th Floor बनाम/ 601, Nirant Building Air India Building Adenwala Road, Matunga (CR) Vs. Nariman Point, Mumbai – 400 021 Mumbai – 400 019 PAN No. : AACPG-3773-C (अपीलाथ�/Appellant) (��थ� / Respondent) : Assessee by : None Revenue by : Shri Brajendra Kumar – Ld. Sr. DR सुनवाई की तारीख/ : 04/05/2021 Date of Hearing घोषणा की तारीख / : 04/05/2021 Date of Pronouncement आदेश / O R D E R Manoj Kumar Aggarwal (Accountant Member)
The registry placed on record assessee’s letter dated 27/04/2021 wherein it has been that the assessee has already opted for settlement of dispute for the year under Direct Tax Vivad Se Vishwas Scheme (VVS Scheme), 2020 and received Form No.3 from appropriate authority. The assessee also undertakes to make the payment by 30/06/2021 and thereafter, furnish Form No.4 as required under the scheme. The Ld. DR could not controvert the fact that the appeal has become infructuous.
In view of foregoing, the appeal stand dismissed as infructuous with a liberty to revenue to seek restoration of the appeal in case the aforesaid declaration filed under the scheme is not accepted, for whatever reasons. The assessee is directed to furnish the proof of payment to Ld. AO in due course of time. The appeal stand dismissed as infructuous. 3. Order pronounced on 04th May, 2021 Sd/- Sd/- (C.N. Prasad) (Manoj Kumar Aggarwal) �या�यक सद�य / Judicial Member लेखा सद� / Accountant Member मुंबई Mumbai; िदनांक Dated : 04/05/2021 Sr.PS, Jaisy Varghese आदेशकी�ितिलिपअ�ेिषत/Copy of the Order forwarded to : अपीलाथ�/ The Appellant 1. ��थ�/ The Respondent 2. आयकरआयु�(अपील) / The CIT(A) 3. आयकरआयु�/ CIT– concerned 4. िवभागीय�ितिनिध, आयकरअपीलीयअिधकरण, मुंबई/ DR, ITAT, Mumbai 5. गाड�फाईल / Guard File 6. आदेशानुसार/ BY ORDER,