G.B.ANBALAGAN,CHENNAI vs. DCIT CENTRAL CIRCLE III(1), CHENNAI

ITA 2912/CHNY/2017Status: DisposedITAT Chennai25 January 2022AY 2006-072 pages

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Income Tax Appellate Tribunal, “B” BENCH, CHENNAI

Before: HON’BLE SHRI MAHAVIR SINGH & HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM

For Appellant: Shri A.S. Bindu Ld. CIT-DR

For Respondent: Shri A.S. Bindu Ld. CIT-DR

Order pronounced on 25th January, 2022.