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Income Tax Appellate Tribunal, MUMBAI BENCH “G”, MUMBAI
Before: SHRI LALIET KUMAR & SHRI S. RIFAUR RAHMAN
Appellant by : Vide letter dated 03.12.2021 Respondent by : Sh. Amrish Bedi, CIT-DR Date of hearing : 06/12/2021 Date of pronouncement : 06/12/2021 ORDER PER LALIET KUMAR, J.M: An application dated 03.12.2021 was sent by the assessee disclosing his willingness to withdraw the appeal and moved a fresh application for registration of the Trust. After amendment, the objects of the Society.
The ld. Departmental Representative (DR) has no objection for withdrawal of the appeal.