COGNIZANT TECHNOLOGY SOLUTIONS INDIA PVT. LTD.,CHENNAI vs. DCIT LTU-1, CHENNAI

आयकर अपील"य अ.धकरण, ‘बी’ %यायपीठ, चे%नई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH: CHENNAI "ी महावीर िसंह, माननीय उपा"",एवं "ी जी. मंजूनाथा, , माननीय लेखा सद" के सम" BEFORE SHRI MAHAVIR SINGH, HON’BLE VICE PRESIDENT AND SHRI G. MANJUNATHA, HON’BLE ACCOUNTANT MEMBER आयकरअपीलसं./ITA No.2820/Chny/2019 "नधा"रणवष"/Assessment Year: 2014-15 M/s.Cognizant Technology- v. The Commissioner of Income Solutions India Pvt. Ltd., Tax, New No.165, Old No.110, Large Taxpayer Unit, 7thfloor,Wanaparthy Block, Menon Eternity Building, 6th Floor, St.Mary’s Road, Chennai-600 034. Alwarpet,Chennai-600 018. [PAN:AAACD 3312 M] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by : Mr.Sh.Ajay Vohra, Sr.Advocate for Mr.N.V.Balaji, Adv. & Mr.N.V. Narayanan, Adv. : Mr.Ann L. Kapthuama, CIT ""यथ" क" ओर से /Respondent by : सुनवाईक"तार"ख/Date of Hearing 01.04.2022 : घोषणाक"तार"ख /Date of Pronouncement 29.06.2022 CORRIGENDUM 29th In the Tribunal’s order dated June, 2022, in ITA No.2820/Chny/2019 the ‘Respondent’s name mentioned in the cause title is to be read as “The Commissioner of Income Tax, Large Taxpayer Unit, 7th floor, Wanaparthy Block, Chennai-600 034”, instead of Deputy Commissioner of Income Tax, LTU-1, Chennai. (महावीर िसंह) (जी. मंजूनाथा) (G. MANJUNATHA) (MAHAVIR SINGH) उपा""/VICE PRESIDENT लेखासद#य/ACCOUNTANT MEMBER चे%नई/Chennai, &दनांक/Dated: 13th July, 2022. TLN आदेशक"""त(ल)पअ*े)षत/Copy to: 1. अपीलाथ"/Appellant 4. आयकरआयु+त/CIT