JHUNJHUNU BALAJI MOTORS PVT. LTD.,JAIPUR vs. ASSISTANT COMMISSIONER OF INCOME TAX, JHUNJHUNU

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ITA 640/JPR/2017Status: DisposedITAT Jaipur20 November 2017AY 2009-102 pages
AI SummaryDismissed

What did the Tribunal hold?

The Tribunal observed that the assessee's conduct indicated a lack of interest in pursuing the appeal. Following established precedents, the appeal was dismissed for want of prosecution.

What were the facts?

The assessee filed an appeal against the order of the CIT(A) for the Assessment Year 2009-10. At the time of hearing, no one appeared on behalf of the assessee, and no adjournment was sought.

What were the issues?

Whether the appeal should be dismissed due to the assessee's non-appearance and lack of interest in pursuing the case.

AI-generated summary — verify with the full judgment below

Cases cited in this judgment(2)Show list

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Income Tax Appellate Tribunal, JAIPUR BENCHES, JAIPUR

Before: SHRI BHAGCHAND, AM vk;dj vihy la-@ITA No. 640/JP/2017

PER SHRI BHAGCHAND ,AM.

This appeal filed by the Assessee is directed against the order of Ld. CIT (A)-

III, Jaipur, Rajasthan dated 22.09.2016 pertaining to the Assessment Year 2009-10.

2.

At the time of hearing, no one appeared on behalf of the assessee. There is

also no application for adjournment. Therefore, this conduct of assessee shows that

assessee is not interested in pursuing its appeal. In these circumstances, following

the decision of Delhi Bench of ITAT in the case of CIT vs. Multiplan India (P) Ltd.,

(1991) 38 ITD 320 and also on the judgment of the Hon’ble M.P. High Court in the

case of Estate of Late Tukhoji Rao Holkar vs. CWT (1997) 223 ITR 480 (MP), the

appeal of the assessee is dismissed for want of prosecution.

3.

In the result, appeal of the assessee stands dismissed.

Order is pronounced in the open court on 07/12/2017.

2 ITA No. 640/JP/2017. Jhunjhunu Balaji Motors Pvt. Ltd.

Sd/- ( HkkxpUn ½ ( BHAGCHAND) ys[kk lnL;@Accountant Member

Jaipur Dated:- 07/12/2017. Pooja/ आदेश की प्रतिलिपि अग्रेषित@ब्वचल वf जीम वतकमत वितूंतकमक जवरू 1. The Appellant- Jhunjhunu Balaji Motors Pvt. Ltd. 2. The Respondent – The ACIT, Circle- Jhunjhunu. 3. The CIT(A). 4. The CIT, 5. The DR, ITAT, Jaipur 6. Guard File (ITA No. 640/JP/2017) vkns'kkuqlkj@ By order,

सहायक पंजीकार@ Aेेपेजंदज. त्महपेजतंत

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