PROGRESS SOFTWARE DEVELOPMENT PRIVATE LIMITED,HYDERABAD vs. ACIT,CENTRAL CIRCLE - 16(3), HYDERABAD

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ITA 312/HYD/2014Status: DisposedITAT Hyderabad03 September 2018AY 2009-102 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal permitted the assessee to withdraw its appeal. Consequently, the appeal filed by the assessee was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal against an order passed under sections 143(3), 92CA(3), and 144C of the Income Tax Act for AY 2009-10. The assessee subsequently requested to withdraw the appeal.

What were the issues?

The primary issue was the assessee's request to withdraw its appeal before the Tribunal.

Which sections of the Income-tax Act were involved?

Section 143(3),Section 92CA(3),Section 144C

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, HYDERABAD BENCH “A”, HYDERABAD

Before: SMT P. MADHAVI DEVI & SHRI S. RIFAUR RAHMAN

For Appellant: Shri N. Pradeep
For Respondent: Shri Deepak Ripote
Hearing: 03/09/2018Pronounced: 03/09/2018

PER S. RIFAUR RAHMAN, A.M.:

This appeal is directed against the order passed u/s 143(3) r.w.s. 92CA(3) & 144C of the Income Tax Act, 1961 (in short ‘Act’) dated 26/12/2013 relating to AY 2009-10.

2.

On perusal of record, we find that the assessee filed a letter dated 21/08/2018 wherein it was stated that the assessee wants to withdraw the appeal. Since there was a specific request from the assessee to withdraw its appeal, we, therefore, permit the assessee to withdraw its appeal. Accordingly, the appeal stands dismissed as withdrawn.

2 ITA No. 312/Hyd/14 Progress Software Development Pvt. Ltd., Hyd. 3. In the result, appeal of the assessee is dismissed.

Pronounced in the open Court on 3rd September, 2018.

Sd/- Sd/- (P. MADHAVI DEVI) (S. RIFAUR RAHMAN) JUDICIAL MEMBER ACCOUNTANT MEMBER

Hyderabad, Dated: 3rd September, 2018 kv

Copy to:- 1) Progress Software Development Pvt. Ltd., 4th floor, No. 18, 1 Labs Centre, No. 8, Software Unit Layout, Madhapur, Hyderabad – 500 081 2) ACIT, Circle – 16(3), 6th Floor, Aayakar bhavan, Basheerbagh, Hyd – 500 004. 3) DRP, Hyderabad. 4) DIT, International Taxation, IT Towers, 10-2-3, AC Guards, Hyd. 5) The Departmental Representative, I.T.A.T., Hyderabad. 6) Guard File

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