MKC INFRASTRUCTURE LTD,ANJAR vs. PR. CIT, RAJKOT-1, RAJKOT, RAJKOT

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ITA 371/RJT/2025Status: DisposedITAT Rajkot12 March 2026AY 2020-21Bench: DR. ARJUN LAL SAINI (Accountant Member), DR. DINESH MOHAN SINHA (Judicial Member)1 pages
AI SummaryDismissed

Facts

The assessee's appeal for AY 2020-21 was against an order passed by the National Faceless Appeal Centre, which upheld an assessment order under Section 143(3).

Held

During the hearing, the assessee's counsel stated that the assessee did not wish to press the appeal and requested its dismissal. The Departmental Representative raised no objection.

Key Issues

Whether the appeal can be dismissed as withdrawn by the assessee.

Sections Cited

143(3)

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, RAJKOT BENCH, RAJKOT

Before: DR. ARJUN LAL SAINI & DR. DINESH MOHAN SINHA

Hearing: 18.02.2026

आदेश/ ORDER Per Dr. Dinesh Mohan Sinha, JM:

Captioned appeal filed by the assessee, pertaining to Assessment Year (AY) – 2020-21, is directed against the order passed by the National Faceless Appeal Centre [(in short “NFAC/Ld. CIT(A)”] vide order dated 27.03.2025, which in turn assessment order passed by Income Tax Department/ Assessing Officer under section 143(3) of the Income Tax Act, 1961 (in short “the Act”), vide order dated 27.09.2022.

ITA No. 371/Rjt/2025 MKC Infrastructure Ltd. 2. During the course of hearing, Shri Darshit Ranpara, Learned Counsel for the assessee, submitted that the assessee does not want to press the appeal and the same may be dismissed.

3.

That the Learned Senior Departmental Representative (DR) did not raise any objection.

4.

Keeping in view of the aforesaid circumstances. We permit the assessee for withdrawal of the appeal.

5.

In the result, the appeal of the assessee (in ITA No. 371/Rjt/2025 for AY.2020-21) is dismissed as withdrawn.

Order is pronounced in the open court on 12/03/2026.

Sd/- Sd/- (Dr. Arjun Lal Saini) (Dr. Dinesh Mohan Sinha) Accountant Member Judicial Member Rajkot (True Copy) �दनांक/ Date: 12/03/2026 Copy of the Order forwarded to 1. The Assessee 2. The Respondent 3. The CIT(A) 4. Pr. CIT 5. DR/AR, ITAT, Rajkot 6. Guard File By order //True Copy// // TRUE COPY // Assistant Registrar/Sr. PS/PS ITAT, Rajkot

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