VADAPALLI MADHU VARMA,HYDERABAD vs. THE ITO, WARD-1, BALLERY, BHIMAVARAM

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ITA 24/VIZ/2017Status: DisposedITAT Visakhapatnam25 January 2019AY 2010-20113 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The Tribunal permitted the assessee to withdraw the appeal. Consequently, the appeal filed by the assessee was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal against the order of the CIT(A) for the Assessment Year 2010-11. During the hearing, the assessee's counsel requested permission to withdraw the appeal.

What were the issues?

The primary issue was the assessee's request to withdraw the appeal filed before the tribunal.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, VISAKHAPATNAM BENCH, VISAKHAPATNAM

Before: SHRI V. DURGA RAO, HON’BLE & SHRI D.S. SUNDER SINGH, HON’BLE

For Appellant: Shri T. Chaitanya Kumar, Adv
For Respondent: Shri D.V. Subba Rao, Sr. DR
Hearing: 24/01/2019

PER V. DURGA RAO, JUDICIAL MEMBER

This is an appeal filed by the assessee against the order of ld.CIT (A), Gulbarga, dated 23/11/2016 for the A.Y. 2010-11. 2. When this appeal is taken up for hearing, learned counsel for the assessee has submitted that he may be permitted to withdraw the appeal. Departmental Representative has not raised any objection. In view of the request made by the assessee, this appeal is dismissed as withdrawn.

2 ITA No.24/VIZ/2017 (Vadapalli Madhu Varma) 3. In the result, appeal of the assessee is dismissed as withdrawn. Order Pronounced in open Court on this 25th day of Jan., 2019.

Sd/- sd/- (D.S. SUNDER SINGH) (V. DURGA RAO) Accountant Member Judicial Member Dated : 25th January, 2019. vr/- Copy to: 1. The Assessee- Vadapalli Madhu Varma, C/o T. Chaitanya Kumar, Adv., Flat No. 102, Gowri Apartments, URDU Hall Lane, Himayathnagar, Hyderabad. 2. The Revenue – ITO, Ward-2, Bhimavaram. 3. The Pr.CIT, Gulbarga. 4. The CIT(A), Gulbarga. 5. The D.R., Visakhapatnam. 6. Guard file. By order

(VUKKEM RAMBABU) Sr.PS, ITAT, Vizag.

3 ITA No.24/VIZ/2017 (Vadapalli Madhu Varma)

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