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Income Tax Appellate Tribunal, DELHI BENCH ‘A’: NEW DELHI
Before: SHRI G.S. PANNU & SHRI SUDHANSHU SRIVASTAVA
PER G.S. PANNU, VP : This appeal by the assessee for the assessment year 2016-17 is directed against the order of learned ACIT, Circle Int. Tax.- 2(2)(2, New Delhi dated 20.09.2019. .
2 ITA-8934/Del/2019