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Income Tax Appellate Tribunal, [ DELHI BENCH : ‘SMC–2’ NEW DELHI ]
Before: SHRI N. K. BILLAIYA, S. M. C.
This appeal by the assessee is preferred against the order of the CIT (Appeals) Meerut dated 16.08.2018 pertaining to assessment year 2015-16. 2. Vide application dated 16.04.2021 the assessee sought permission for the withdrawal of the appeal. Noting the contents of the application the appeal is dismissed as withdrawn. 3. In the result the appeal of the assessee is dismissed.
Order pronounced in the Open Court on this 27th Day of April, 2021.