AJIT PARSHAD JAIN & SONS (HUF),NEW DELHI vs ACIT CIRCLE-47(1), NEW DELHI

Income Tax Appellate Tribunal, DELHI BENCH ‘C’: NEW DELHI

Before: SHRI G.S. PANNU & MS. MADHUMITA ROY

For Appellant: CA &

For Respondent: Ms. Anima Baranwal, Sr. DR

Hearing: 29.06.2021Pronounced: 29.06.2021

PER G.S. PANNU, VP : This appeal by the assessee for the assessment year 2016-17 is directed against the order of learned CIT(A)-16, New Delhi dated 25.06.2019. . 2. The learned counsel for the assessee, vide letter dated 31.05.2021, has requested for withdrawal of the appeal filed by him and stated that the

2 ITA-6374/Del/2019

AJIT PARSHAD JAIN & SONS (HUF),NEW DELHI vs. ACIT CIRCLE-47(1), NEW DELHI