Loading judgment…
No AI summary yet for this case.
Income Tax Appellate Tribunal, “K” BENCH, MUMBAI
Before: SHRI PRASHANT MAHARISHI, AM & SHRI KULDIP SINGH, JM
O R D E R PER BENCH: 01. is filed by the assessee for A.Y. 2008–09. ITA no.2290 & 2361/Mum/2016 are cross Order pronounced in the open court on 27.07.2022.