YUVRAAJ VIVEK BUDHWANI(LEGAL REPRESENTATIVE OF LATE VIVEK BUDHWANI),MUMBAI vs. NATIONAL FACELESS APPEAL CENTRE, DELHI

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ITA 5857/MUM/2024Status: DisposedITAT Mumbai11 March 20252 pages

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Income Tax Appellate Tribunal, “G” BENCH, MUMBAI

Before: SHRI SAKTIJIT DEY, HONBLE & SHRI NARENDRA KUMAR BILLAIYA, HONBLE

For Appellant: Ms. Varsha Valendra, A/R

PER NARENDRA KUMAR BILLAIYA, AM: I.T.A. No. 5857 & 5962/Mum/2024, are two separate appeals by the assessee preferred against two separate orders of the NFAC, Delhi [hereinafter “the ld. CIT(A)

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