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Income Tax Appellate Tribunal, “G” BENCH, MUMBAI
Before: SHRI SAKTIJIT DEY, HONBLE & SHRI NARENDRA KUMAR BILLAIYA, HONBLE
PER NARENDRA KUMAR BILLAIYA, AM: I.T.A. No. 5857 & 5962/Mum/2024, are two separate appeals by the assessee preferred against two separate orders of the NFAC, Delhi [hereinafter “the ld. CIT(A)