ART CAPITAL ADVISORY (INDIA) PRIVATE LIMITED,MUMBAI vs. INCOME TAX OFFICER WARD 6(1)(1), MUMBAI
ITA 1072/MUM/2025Status: DisposedITAT Mumbai26 March 2025AY 2018-192 pages
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Income Tax Appellate Tribunal, “A” BENCH, MUMBAI
Before: SHRI NARENDRA KUMAR BILLAIYA, HONBLE & MS. KAVITHA RAJAGOPAL, HONBLE
For Appellant: Shri Dharan Gandhi, A/R
Pronounced: 26/03/2025
PER NARENDRA KUMAR BILLAIYA, AM: This appeal by the assessee is preferred against the order dated 12/06/2024 by NFAC, Delhi [hereinafter “the ld. CIT(A)
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