SIDWAL REFRIGERATION IND. LTD vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8(1)
ITA/793/2009HC Delhi23 December 20091 pages
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
Reserved on: 25th November,2009
Date of Decision: 23rd December, 2009
+ ITA 793/2009
SIDWAL REFRIGERATION IND. LTD.
..... Appellant
Through: Mr. R.M. Mehta with Mr. Bharat Beriwal, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-8(1)
..... Respondent
Through: Ms. Sonia Mathur, Adv.
% CORAM:
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
1.
Whether reporters of local papers may be allowed to see the judgment?
2.
To be referred to the Reporter or not?
3.
Whether the judgment should be reported in the Digest?
J U D G M E N T
A.K. SIKRI, J.
1.
For orders see ITA No. 1154/2009. A.K. SIKRI, J.
SIDDHARTH MRIDUL, J.
DECEMBER 23, 2009 mk
2009:DHC:5665-DB