THE COMMISSIONER OF INCOME TAX V vs. RANBAXY LABORATORIES LTD.
ITA - 6 / 2008HC Delhi11 December 20081 pages
For Petitioner: RASHMI CHOPRA
No AI summary yet for this case.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 11.12.2008 .
Present: Ms Rashmi Chopra for the Appellant.
Mr Ajay Vohra with Ms Kavita Jha and Mr Sriram Krishna for the Respondent. . + ITA 6/2008 .
At the request of the learned counsel for the appellant, renotify on 22.04.2009. . BADAR DURREZ AHMED, J . . . RAJIV SHAKDHER, J December 11, 2008 SR . . . 28