COMMISSIONER OF INCOME TAX vs. BHARTI CELLULAR LTD.

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ITA - 1135 / 2007HC Delhi27 November 20071 pages
For Petitioner: PREM LATA BANSAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . 27.11.2007 Present: None for the Appellant. . + ITA No.1135/2007 Issue notice to the Respondent, returnable on 12th March, 2008. . MADAN B. LOKUR, J . . . S. MURALIDHAR, J NOVEMBER 27, 2007 dn 5.

COMMISSIONER OF INCOME TAX vs BHARTI CELLULAR LTD. | BharatTax