DIRECTOR OF INCOME TAX EXEMPTION vs. ALL INDIA PERSONALITY ENHANCEMENT & CULTURAL SOCIETY FOR SCHOLARS AIPECCS SOCIETY
ITA - 705 / 2008HC Delhi09 December 20141 pages
For Petitioner: KAMAL SAWHNEY
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. 09.12.2014 .
We are informed that Mr Kamal Sawhney who is to appear on behalf of the revenue has not been able to appear in these matters today due to some personal difficulty. An adjournment is requested on this ground. .
Renotify on 24.02.2015. . . . BADAR DURREZ AHMED, J . . . . . . . DECEMBER 09, 2014 SIDDHARTH MRIDUL, J . kb . . . $ 22-24-25-44 .