COMMISSIONER OF INCOME TAX vs. FENA PVT LTD
ITA - 1341 / 2008HC Delhi06 December 20121 pages
For Petitioner: MAHUA KALRA
No AI summary yet for this case.
. 06.12.2012 . . .
List on 21.02.2013. . . . S. RAVINDRA BHAT, J . . . . . . . . . R.V.EASWAR, J . DECEMBER 06, 2012 . ?ajk? . . . . . $ 13 .