COMMISSIONER OF INCOME TAX vs. BHARAT HOTELS LIMITED

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ITA - 704 / 2007HC Delhi09 August 20071 pages
For Petitioner: PREM LATA BANSAL

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09.08.

2007 Issue notice, returnable on 23rd November, 2007. File of ITA No. 69/2002 be sent to the Court on the next date of hearing. . MADAN B. LOKUR, J . . . S.MURALIDHAR, J AUGUST 09, 2007 sk

COMMISSIONER OF INCOME TAX vs BHARAT HOTELS LIMITED | BharatTax