COMMISSIONER OF INCOME TAX vs. GEM SANITARY APPLIANCES P.LTD.

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ITA - 726 / 2007HC Delhi09 August 20071 pages
For Petitioner: PREM LATA BANSAL

No AI summary yet for this case.

09.08.

2007 For the reasons recorded in ITA NO. 625/2007 (Commissioner of Income Tax vs. Gem Sanitary Appliances Pvt. Ltd.) decided on 20th July, 2007 in respect of the same Assessee, no substantial question of law arises.

Dismissed. . MADAN B. LOKUR, J . . . S.MURALIDHAR, J AUGUST 09, 2007 sk

COMMISSIONER OF INCOME TAX vs GEM SANITARY APPLIANCES P.LTD. | BharatTax