THE COMMISSIONER OF INCOME TAX CENTRAL-III, NEW DELHI vs. HCL INFOSYSTEM LTD DELHI
ITA - 1400 / 2008HC Delhi19 December 20081 pages
For Petitioner: MR. SANJEEV SABHARWAL
No AI summary yet for this case.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 19.12.2008 .
Present: None for the Appellant.
Mr Sriram Krishna for Ms Kavita Jha for the Respondent. . + ITA 1400/2008 . . ECHO is on.
An adjournment slip has been filed on behalf of the learned counsel for the appellant/ revenue.
Renotify on 10.08.2009. . BADAR DURREZ AHMED, J . . . RAJIV SHAKDHER, J December 19, 2008 SR . . 6