DEEPAK CHABRA vs. INCOME TAX OFFICER WARD 10(5)
ITA - 725 / 2007HC Delhi09 August 20071 pages
For Petitioner: K.R.MANJANI
No AI summary yet for this case.
09.08.
2007 To be listed on 22nd November, 2007 along with file of ITA NO. 1762/2006. . MADAN B. LOKUR, J . . . S.MURALIDHAR, J AUGUST 09, 2007 sk