LOTUS TRANS TRAVEL P.LTD. vs. THE COMMISSIONER OF INCOME TAX
ITA - 616 / 2007HC Delhi19 July 20071 pages
For Petitioner: VINAY VAISH
No AI summary yet for this case.
19.07.
2007 . CM No.8973/2007 .
Delay condoned. . ITA 616/2007 .
Admit.
The following substantial question of law is framed for consideration:- ?Whether the Income Tax Appellate Tribunal . ITA 616/2007 Page 1 of 2 was justified in law in holding that the interest on fixed deposits in banks and other interest was not eligible for deduction under Section 80HHD of the Income Tax Act, 1961?? Paper books be filed in accordance with the High Court Rules.
List the matter along with ITA No.241/2004 and ITA No.95/2004 . . MADAN B. LOKUR,J . . . V.B. GUPTA, J JULY 19, 2007 rs . . . . . . ITA 616/2007 Page 2 of 2 .