COMMISSIONER OF INCOME TAX vs. GEM SANITARY APPLIANCES P.LTD.

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ITA - 754 / 2007HC Delhi14 August 20071 pages
For Petitioner: PREM LATA BANSAL

No AI summary yet for this case.

14.08.

2007 CM No. 10726/2007 (Exemption)

Allowed, subject to all just exceptions. CM stands disposed of.

For reasons recorded by us in Commissioner of Income Tax v. Gem Sanitary Appliances Ltd. (ITA No. 625/2007) decided on 20th July, 2007, no substantial question of law arises. ITA 754/2007 Page 1 of 2 Dismissed. . . MADAN B. LOKUR, J . . . AUGUST 14, 2007 S. MURALIDHAR, J kapil . . . . . . . . . . . . . . . . . . . . ITA 754/2007 Page 2 of 2 .

COMMISSIONER OF INCOME TAX vs GEM SANITARY APPLIANCES P.LTD. | BharatTax