THE COMMISSIONER OF INCOME TAX DELHI II vs. METAL COATING INDIA LTD.

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ITA - 749 / 2007HC Delhi13 August 20071 pages
For Petitioner: MR.R.D.JOLLY

No AI summary yet for this case.

13.08.

2007 Learned counsel for the Assessee is unwell.

To be listed on 30th January, 2008. . MADAN B. LOKUR, J . . . . . S.MURALIDHAR, J AUGUST 13, 2007 sk

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