COMMISSIONER OF INCOME TAX vs. M/S JAKSON ENGINEERS LTD.
ITA - 21 / 2001HC Delhi24 September 20021 pages
For Petitioner: RC PANDEY
No AI summary yet for this case.
----------- 24.09.2002
The appeal already stands admitted. It will be heard along with ITA Nos.189 to 199/89 in due course.
D.K. JAIN, J
SHARDA AGGARWAL, J SEPTEMBER 24, 2002 ps