COMMISSIONER OF INCOME-TAX, DE vs. KRISH ESTATES DEVELOPERS (P) L
ITA - 188 / 2001HC Delhi28 November 20011 pages
For Petitioner: AJAY JHA
No AI summary yet for this case.
Date of Order : 28.11.2001
Present: Mr. Sanjeev Khanna with Mr.Ajay Jha for the appellant.
CASE NUMBER : ITA 188/01
Heard. Admit. This appeal shall be heard alongwith ITA Nos. 120 to 125 of 2000. CHIEF JUSTICE
NOVEMBER 28,2001 A.K.SIKRI, J. SG