COMMISSIONER OF INCOME-TAX, DE vs. KRISH ESTATES DEVELOPERS (P) L

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ITA - 188 / 2001HC Delhi28 November 20011 pages
For Petitioner: AJAY JHA

No AI summary yet for this case.

Date of Order : 28.11.2001

Present: Mr. Sanjeev Khanna with Mr.Ajay Jha for the appellant.

CASE NUMBER : ITA 188/01

Heard. Admit. This appeal shall be heard alongwith ITA Nos. 120 to 125 of 2000. CHIEF JUSTICE

NOVEMBER 28,2001 A.K.SIKRI, J. SG

COMMISSIONER OF INCOME-TAX, DE vs KRISH ESTATES DEVELOPERS (P) L | BharatTax