COMMISSIONER OF INCOME TAX vs. STYLE INDIA EXPORTS
ITA - 685 / 2007HC Delhi02 August 20071 pages
For Petitioner: P.L.BANSAL
No AI summary yet for this case.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 02.08.2007 Present: Ms.P.L.Bansal, Adv. for the Appellant. . + ITA No. 685/2007 The tax effect in this case is hardly Rs.76,200/-.
There is no reason why the Revenue has, contrary to the instructions of the Central Board of Direct Taxes, chosen to file an appeal in respect of this particular Assessee when the tax effect is well below Rs.4 lacs.
Dismissed. . MADAN B. LOKUR, J .
August 02, 2007 V.B. GUPTA, J Bisht