THE COMMISSIONER OF INCOME TAX DELHI III vs. PRAKASH CHAND

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ITA - 430 / 2008HC Delhi24 November 20091 pages
For Petitioner: SANJEEV SABHARWAL

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IN THE HIGH COURT OF DELHI AT NEW DELHI . 24.11.2009 24# Present: Mr. Sanjeev Sabharwal, Adv. for the appellant. . + ITA No.430/2008 Issue notice limited to questions of law Nos. 2.2, 2.5 and 2.6, returnable on 21st April, 2010. . A.K. SIKRI, J. . . . ARUNA SURESH, J.

November 24, 2009 pmc . . . . . .

THE COMMISSIONER OF INCOME TAX DELHI III vs PRAKASH CHAND | BharatTax