COMMISSIONER OF INCOME TAX DELHI vs. M/S R.S.AVTAR SINGH

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ITA - 288 / 2003HC Delhi02 November 20041 pages
For Petitioner: P.L.BANSAL

No AI summary yet for this case.

IN THE HIGH COURT OF DELHI AT NEW DELHI . 02.11.2004 .

Present: Ms P.L. Bansal for the Appellant.

Mr G.C. Sharma, Sr Advocate with Mr Anoop Sharma and Mr R.K. Raghvan for the Respondent. . + ITA No.288/2003 * To be placed alongwith ITR No.2/2002. . CHIEF JUSTICE . . BADAR DURREZ AHMED, J November 02, 2004

COMMISSIONER OF INCOME TAX DELHI vs M/S R.S.AVTAR SINGH | BharatTax