THE COMMISSIONER OF INCOME TAX-III vs. SONA OKEGAWA PRECISION FORGING LTD.

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ITA - 1254 / 2009HC Delhi30 November 20091 pages
For Petitioner: RASHMI CHOPRA

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IN THE HIGH COURT OF DELHI AT NEW DELHI . 30.11.2009 9# .

Present: Ms. Rashmi Chopra for the appellant. . . + ITA No. 1254/2009 and CM No. 16969/2009 On identical issue raised by the Revenue in ITA No. 226/2009, this Court declined to interfere holding that no substantial question of law arises for consideration.

Following that decision, this appeal is also dismissed. . A.K. SIKRI, J. . . . SIDDHARTH MRIDUL, J.

November 30, 2009 nsk .

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