COMMISSIONER OF INCOME TAX vs. SANGEETA MISHRA
No AI summary yet for this case.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 08.11.2004 .
Present: Mr. R.D. Jolly with Mr. Ajay Jha and Mr. S.C. Sharma for the appellant. . . . +ITA No. 423/2004 * In ITA No. 119/2004, which is the case of assessee's husband, a question has been framed about the juri iction of the assessing officer to pass an order under Section 158BC of the Income Tax Act,1961. The learned counsel for the revenue subm ts that this case arises out of the same search but the Tribunal has disposed of the assessee's appeal relying on its own order in the case of assessee's husband which is under challenge in ITA No. 119/2004 Hence, this appeal be listed along ITA No.119/2004 . CHIEF JUSTICE . . BADAR DURREZ AHMED, J November 8, 2004 rg .