COMMISSIONER OF INCOME TAX vs. HONDA SIEL POWER PRODUCTS LTD
ITA - 1376 / 2009HC Delhi21 December 20091 pages
For Petitioner: N K SAINI
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IN THE HIGH COURT OF DELHI AT NEW DELHI . 21.12.2009 5# .
Present: Mr. N.K. Sahni for the appellant.
Ms. Kavita Jha with Ms. Akansha Aggarwal for the respondent. . . + ITA No. 1376/2009 and CM No. 17902/2009 (delay)
Notice, which is accepted by learned counsel appearing for the respondent.
List on 11th May 2010. . A.K. SIKRI . SIDDHARTH MRIDUL December 21, 2009 nsk .