COMMISSIONER OF INCOME TAX vs. STEEL AUTHORITY OF INDIA LTD
ITA - 1173 / 2010HC Delhi27 November 20121 pages
For Petitioner: RASHMI CHOPRA
No AI summary yet for this case.
. 27.11.2012 . . .
Hon?ble Division Bench is not assembling today since S. Ravindra Bhat, J is on leave. .
List on 29.01.2013. .
By order . . . . . . .
Court Master . NOVEMBER 27, 2012 . ?ajk? . . . . . $ 37 .