KISHAN LAL LALWANI vs. DEPUTY COMMISSIONER OF INCOME TAX

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ITA - 1174 / 2009HC Delhi24 November 20091 pages
For Petitioner: MR.PIYUSH KAUSHIK

No AI summary yet for this case.

IN THE HIGH COURT OF DELHI AT NEW DELHI . 24.11.2009 6# . . .

Present: None for the appellant.

Mr. Sanjeev Sabharwal for the respondent. . . + ITA No. 1174/2009 There is a request for adjournment on behalf of learned counsel for the appellant, for which adjournment slip has already been circulated.

Renotify on 20th January 2010. . A.K. SIKRI, J. . . . ARUNA SURESH, J.

November 24, 2009 nsk .

KISHAN LAL LALWANI vs DEPUTY COMMISSIONER OF INCOME TAX | BharatTax