THE COMMISSIONER OF INCOME TAX vs. D.D.INDUSTRIES LTD.

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ITA - 1389 / 2008HC Delhi18 December 20081 pages
For Petitioner: SANJEEV SABHARWAL

No AI summary yet for this case.

IN THE HIGH COURT OF DELHI AT NEW DELHI . 18.12.2008 Present: Mr Sanjeev Sabharwal, Advocate for the Appellant.

Mr P.N. Monga and Mr Manu Monga, Advocates for the Respondent . + ITA 1389/2008 .

Issue notice. Mr P.N. Monga accepted notice on behalf of the respondent.

Renotify on 7.05.2009. . . BADAR DURREZ AHMED, J . . RAJIV SHAKDHER, J December 18, 2008 kk . . 4

THE COMMISSIONER OF INCOME TAX vs D.D.INDUSTRIES LTD. | BharatTax