RAGHAV BAHL vs. COMMISSIONER OF INCOME TAX CENTRAL REVENUE BUILDING
ITA - 902 / 2007HC Delhi08 December 20111 pages
For Petitioner: MR.MAHUA C.KALRA
No AI summary yet for this case.
. 08.12.2011 . . .
Adjournment slip has been circulated in the matter. However, it is noticed that the appellant has filed CM No.17089/2011 for amendment of the appeal. Notice on this application was issued vide order dated 14th September, 2011. No reply to the application has been filed. The amendment application is allowed and the amendment grounds of appeal are taken on record. .
List on 14th February, 2012. . . . . . SANJIV KHANNA, J. . . . . . R.V.EASWAR, J. . DECEMBER 08, 2011 . mm . . . . . 16 and 17 . $ .