COMMISSIONER OF INCOME TAX DELHI vs. MOSER BAER INDIA LTD
ITA - 263 / 2008HC Delhi24 November 20091 pages
For Petitioner: PL BANSAL
No AI summary yet for this case.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 24.11.2009 8# .
Present: Mr. Sanjeev Sabharwal for the appellant.
Mr. Ajay Vohra with Ms. Kavita Jha and Mr. Shriram Krishna for the respondent. . . + ITA No. 263/2008 Renotify on 8th December 2009. . A.K. SIKRI, J. . . . . . ARUNA SURESH, J.
November 24, 2009 nsk .