COMMISSIONER OF INCOME TAX vs. LAKHBIR SINGH (HUF)
ITA - 102 / 2009HC Delhi26 November 20091 pages
For Petitioner: ABEN AIER
No AI summary yet for this case.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 26.11.2009 22# .
Present: None. . +ITA No. 102/2009 .
List on 17.3.2010 when other connected matters are coming up for hearing. A.K. SIKRI, J . . . SIDDHARTH MRIDUL, J November 26, 2009 hp. . . . . . . . . .