DIRECTOR OF INCOME TAX DELHI vs. THE DELHI PUBLIC SCHOOL SOCIETY
ITA - 605 / 2008HC Delhi30 September 20161 pages
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An adjournment slip has been moved on behalf of assessee, which is not opposed.
List on 28th November, 2016. S. RAVINDRA BHAT, J
DEEPA SHARMA, J SEPTEMBER 30, 2016/vikas/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/03/2026 at 01:40:28