THE COMMISSIONER OF INCOME TAX vs. A.B.HOTEL LTD.
ITA - 1207 / 2009HC Delhi26 November 20091 pages
For Petitioner: POONAM AHUJA
No AI summary yet for this case.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 26.11.2009 5 to 8# .
Present: Mr. Sanjeev Sabharwal for the appellant.
Ms. Poonam Ahuja for the respondent. . . + ITA No. 1207/2009 and CM No. 16233/2009 ITA No. 1208/2009 and CM No. 16235/2009 (Common Order) ITA No. 1209/2009 and CM No. 16237/2009 ITA No. 1210/2009 and CM No. 16238/2009 Notice, which is accepted by learned counsel for the respondent. . .
List on 26th April 2010. . CM No. 16232/2009 in ITA No. 1207/2009 CM No. 16234/2009 in ITA No. 1208/2009 CM No. 16236/2009 in ITA No. 1209/2009 Exemption allowed, subject to just exceptions. . A.K. SIKRI, J. . . . SIDDHARTH MRIDUL, J.
November 26, 2009 nsk .