COMMISSIONER OF INCOME TAX vs. M/S MOSER BAER INDIA LTD.
ITA - 499 / 2004HC Delhi16 November 20051 pages
For Petitioner: DILEEP SHIVPURI
No AI summary yet for this case.
16.11.
2005 Mr. Jolly is reported unwell. Request is made on his behalf for an adjournment. Post again on 20th March, 2006. . . . . T.S. THAKUR, J . . B.N.CHATURVEDI, J NOVEMBER 16, 2005 . . . sa