COMMISSIONER OF INCOME TAX vs. DLF INDUSTRIES LTD.
ITA - 723 / 2007HC Delhi10 August 20071 pages
For Petitioner: ASHOK MANCHANDA, KAVITA JHA
No AI summary yet for this case.
10.08.
2007 CM No.10148/2007 Exemption allowed subject to all just exceptions. ITA 723/2007 Notice.
Learned counsel for the Respondent accepts notice. He seeks some time . ITA 723/2007 page 1/2 to look into the case papers.
List on 15th January, 2008. . MADAN B. LOKUR, J . . . AUGUST 10, 2007 S. MURALIDHAR, J dn . . . . . . ITA 723/2007 page 2/2