COMMISSIONER OF INCOME TAX vs. NATIONAL COOPERATIVE DEVELOPME
ITA - 645 / 2007HC Delhi25 July 20071 pages
For Petitioner: MR. RAKESH MAHAJAN
No AI summary yet for this case.
25.07.
2007 Learned counsel for the Revenue seeks some time to take approval of the Committee on Disputes before proceeding further with this appeal.
On request, adjourned to 22nd February, 2008. . . MADAN B. LOKUR,J . . V.B. GUPTA, J JULY 25, 2007 Bisht