COMMISSIONER OF INCOME TAX vs. SHRI JAGDISH PRASAD GUPTA
ITA - 1033 / 2009HC Delhi22 October 20091 pages
For Petitioner: MR. P.L. BANSAL
No AI summary yet for this case.
IN THE HIGH COURT OF DELHI AT NEW DELHI . 22.10.2009 2# Present: Ms. P.L. Bansal, Adv. for the appellant.
Mr. B.K. Singh, Adv. for the respondent. . . . + ITA No.1033/2009 Notice to the respondent, returnable on 3rd December, 2009. Matter be listed along with ITA No.455/2009 on the aforesaid date. A.K. SIKRI, J. . . . SIDDHARTH MRIDUL, J.
October 22, 2009 pmc .